Section 2(5)(ii) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

(ii)a grant of both the melvaram and the kudivaram in any inam land; which grant has been made, confirmed or recognised by the Government;

Legal Document View