Section 2(5) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

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State of Tamilnadu - Subsection

Section 2(5) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(5)"inam" means-

(i)a grant of the melvaram in any inam land; or

(ii)a grant of both the melvaram and the kudivaram in any inam land; which grant has been made, confirmed or recognised by the Government;