Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Maharashtra - Subsection Section 25(2) in The Maharashtra Industrial Development Rules, 1962 (2)The annual statement of accounts to be submitted to the State Government under sub-section (3) of section 27 shall be in [Form 'C'] [Substituted by G. N. of 19.11.1965.].
