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State of Maharashtra - Section

Section 25 in The Maharashtra Industrial Development Rules, 1962

25. Maintaining of accounts.

(1)The accounts of the Corporation shall be prepared and maintained in accordance with the Public Works Account Code, Bombay.
(2)The annual statement of accounts to be submitted to the State Government under sub-section (3) of section 27 shall be in [Form 'C'] [Substituted by G. N. of 19.11.1965.].