Sher Singh vs . Hrtc & Ors. on 21 November, 2022

[Cites 1, Cited by 4]

CWP No. 8039/2022

21.11.2022 Present: Mr. Varun Thakur, Advocate, for the .

petitioner.

Mr. Vikas Rajput, Advocate, for the respondents.

CWP No. 8039/2022 & CMP No. 16129/2022 Notice. Mr. Vikas Rajput, Advocate, accepts to file short reply.

r to service of notice on behalf of the respondents and seeks time List again on 14th December, 2022.

( Sabina ) Judge ( Sushil Kukreja ) Judge 21st November, 2022 (raman) ::: Downloaded on - 21/11/2022 20:36:21 :::CIS

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