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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Gujarat - Subsection

Section 49(1) in Gujarat Minor Mineral Concession Rules, 2017

(1)The quarry lease holder shall furnish to the Government:
(a)every month, a monthly return in electronic form in Form Q before the tenth day of the succeeding month;
(b)an annual return in electronic form in Form R for every financial year, before the 30th April of the succeeding year.