Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act] State of Gujarat - Subsection Section 49(1)(b) in Gujarat Minor Mineral Concession Rules, 2017 (b)an annual return in electronic form in Form R for every financial year, before the 30th April of the succeeding year.