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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(1)(a) in Himachal Pradesh Para-Veterinary Council Act, 2010

(a)that the courses of study and examination to be undergone in or the proficiency required from candidates at any examination held by any University or Para-veterinary institution do not conform to the standards prescribed by regulations by the Council; or