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State of Odisha - Section

Section 35 in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

35. Transmission of ballot boxes, packets etc. to the Election Officer.

(1)The Presiding officer shall then deliver or cause to be delivered the following to the Election Officer at such place as the Election Officer may direct -
(a)the ballot boxes;
(b)the ballot paper account;
(c)the sealed packets, referred to in Rule 34; and
(d)all other papers used in the poll.
(2)The Election Officer shall make adequate arrangements for the safe transport of all ballot boxes, packets and other papers and for their safe custody until the commencement of the counting of votes.