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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(1) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(1)The Presiding officer shall then deliver or cause to be delivered the following to the Election Officer at such place as the Election Officer may direct -
(a)the ballot boxes;
(b)the ballot paper account;
(c)the sealed packets, referred to in Rule 34; and
(d)all other papers used in the poll.