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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Chattisgarh - Subsection

Section 31(2) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(2)Ad-hoc Grant is a non-recurring grain to be provided for such non-aided colleges, as have been running successfully with good record for five years, prior to submitting application for the assistance.