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State of Chattisgarh - Section

Section 31 in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

31. Types of Grant.

(1)Maintenance grant is a recurring grant provided for payment of the salaries to such employees (including teachers) of the non-governmental institutions as were appointed with the concurrence of either Higher Education Department of Chhattisgarh Government or Chhattisgarh Uchcha Siksha Anudan Aayog prior to the commencement of the said Act.
(2)Ad-hoc Grant is a non-recurring grain to be provided for such non-aided colleges, as have been running successfully with good record for five years, prior to submitting application for the assistance.