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State of Uttar Pradesh - Section

Section 20 in The U.P. Godam Niyamavali, 1972

20. Classification of goods.

(1)Every Warehouseman shall keep goods stored in his warehouse in regular manner so as to permit easy access to all lots and to facilitate inspection, sampling, counting and identification of each lot.
(2)Whenever the quality, standard or grade of any of the goods stored in a warehouse is stated or is required to be stated for the purposes of the Act, it shall be in accordance with quality, standards or grades, if any, determined for the particular goods by the Licensing Authority from time to time.