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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2) in The U.P. Godam Niyamavali, 1972

(2)Whenever the quality, standard or grade of any of the goods stored in a warehouse is stated or is required to be stated for the purposes of the Act, it shall be in accordance with quality, standards or grades, if any, determined for the particular goods by the Licensing Authority from time to time.