Section 4 in The East Punjab Essential Services (Maintenance) Act, 1947
4. Power to other persons engaged in certain employments to remain in specified area.
(1)The [State] Government or any officer authorised in this behalf by the [State] Government may in respect of any employment or class or employment to which section 3 applies, by general or special order direct that any person or persons engaged in such employment shall not depart out of such area or areas as may be specified in such order.(2)An order made under sub-section (1) shall be published in such manner as the Government or officer making the order considers best calculated to bring it to the notice of the persons affected by the order.
