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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1) in The East Punjab Essential Services (Maintenance) Act, 1947

(1)The [State] Government or any officer authorised in this behalf by the [State] Government may in respect of any employment or class or employment to which section 3 applies, by general or special order direct that any person or persons engaged in such employment shall not depart out of such area or areas as may be specified in such order.