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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(g) in The Assam Engineering (Irrigation Department) Service Rules, 1978

(g)'Select list' means the list as referred to in Rule 6(1)(d) and the lists finally approved by the Appointing Authority under Rule 13(6) and by the Commission under Rule 14(2);