Section 2 in The Assam Engineering (Irrigation Department) Service Rules, 1978
2. Definitions.
- In these rules, unless there is anything repugnant in the subject or context-(a)'Appointing Authority' means the Governor of Assam ;(b)'Board' means the Selection Board constituted under Rule 15 ;(c)'Commission' means the Assam Public Service Commission ;(d)'Government' means the Government of Assam ;(e)'Governor' means the Governor of Assam ;(f)'Member' means a member of the Assam Engineering (Irrigation Department) Service;(g)'Select list' means the list as referred to in Rule 6(1)(d) and the lists finally approved by the Appointing Authority under Rule 13(6) and by the Commission under Rule 14(2);(h)'Service' means the Assam Engineering (Irrigation Department) Service; and(i)'Year' means a calendar year.
