Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(1) in The West Bengal Electricity Regulatory Commission (Balancing and Settlement Code) Regulations, 2008 (1)The Commission may at any time at its sole discretion vary, alter, modify, add or amend any provision of these regulations.
