Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 130 in Finance Act, 1999 130. Amendment of section 35L. - In section 35L of the Central Excise Act, for the words, figures and letter "under section 35G", the words, figures and letters "under section 35G or section 35H" shall be substituted.
