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Union of India - Section

Section 1 in Works of Defence Act, 1903

1. Short title and extent.

(1)This Act may be called the [***] [The word 'Indian' omitted by Act 50 of 1974, s. 2 (w.e.f. 12-12-1974).] Works of Defence Act, 1903; and
(2)[ It extends to the whole of India.] [Substituted by Act 39 of 1965, section 2, for sub-section (2) (w.e.f. 03.12.1965).]