Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Works of Defence Act, 1903 (2)[ It extends to the whole of India.] [Substituted by Act 39 of 1965, section 2, for sub-section (2) (w.e.f. 03.12.1965).]
