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[Cites 0, Cited by 0] [Section 54A] [Entire Act]

State of West Bengal - Subsection

Section 54A(2) in The West Bengal Factories Rules, 1958

(2)For the class or description of hoist or lift specified in the first column of the following Schedule, the requirements of Section 28 of the Act specified in the second column of the said Schedule and set opposite to that class or description of hoist or lift shall not apply :]