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State of West Bengal - Section

Section 54A in The West Bengal Factories Rules, 1958

54A. [ Hoists and Lifts: [Inserted by West Bengal Factories (Amendment) Rules, 1991, dated 27.11.1991.]

(1)A report of result of every examination, carried out in respect of every hoist and lift shall be completed in the prescribed Form No. 8A within seven days of completion of the work and shall be signed by the competent person making the examination and shall be kept available for perusal by the Inspector at all hours when the factory or any part thereof is working.
(2)For the class or description of hoist or lift specified in the first column of the following Schedule, the requirements of Section 28 of the Act specified in the second column of the said Schedule and set opposite to that class or description of hoist or lift shall not apply :]