Section 5(3) in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962
(3)Immediately after the scrutiny of nominations, the Pramukh shall announce the Circle-wise names of the validly nominated candidates in Form II and shall also cause a list thereof to be published by affixing it on the notice-board of the office of the [Kshettra Panchayat] [Substituted by U. P. Act No. 9 of 1994.].
