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State of Uttar Pradesh - Section

Section 5 in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

5.

(1)As soon as the first meeting commences, the Pramukh shall invite separate nominations in Form I in respect of election from each Circle.
(2)Immediately after the time for receipt of nomination paper is over, the Pramukh shall scrutinise the nominations received within the prescribed time and may reject those in which a person other than a Pradhan from the concerned Circle has been proposed or the proposer or seconder is not a Pradhan from such Circle.
(3)Immediately after the scrutiny of nominations, the Pramukh shall announce the Circle-wise names of the validly nominated candidates in Form II and shall also cause a list thereof to be published by affixing it on the notice-board of the office of the [Kshettra Panchayat] [Substituted by U. P. Act No. 9 of 1994.].