Section 38(1)(q) in The Punjab Livestock and Birds Diseases Act, 1948

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(1)(q) in The Punjab Livestock and Birds Diseases Act, 1948

(q)to prescribe the manner in which [livestock or birds] shall be destroyed, and the manner in which carcasses or parts of carcasses, fodder, bedding or other things seized under the Act shall be disposed of; and

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State of Punjab - Subsection

Section 38(1)(q) in The Punjab Livestock and Birds Diseases Act, 1948