Punjab-Haryana High Court
Inder Pal Singh vs H.P.G.C. Ltd. And Others on 13 October, 2014
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
CWP No. 2941 of 2012 1
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
CWP No. 2941 of 2012
Date of Decision : 13.10.2014
Inder Pal Singh ......Petitioner
Vs.
Haryana Power Generation Corporation Ltd. and others ......Respondents
CWP No.22167 of 2011
Rajeev Khanna and others ......Petitioners
Vs.
Haryana Power Generation Corporation Ltd. and others ......Respondents
CWP No.13297 of 2013
Karan Singh ......Petitioner
Vs.
Haryana Power Generation Corporation Ltd. and others ......Respondents
...
CORAM : HON'BLE MR. JUSTICE RAMESHWAR SINGH MALIK ...
Present : Mr. S.S. Kharb,Advocate for the petitioner.
Mr. Mohnish Sharma, Advocate for Mr. P.S. Poonia, Advocate for the respondents.
...
RAMESHWAR SINGH MALIK, J Learned counsel for the parties are ad-idem that these writ petitions are squarely covered by the order dated 19.7.2011 passed by this court in CWP No.15262 of 2010 (Ved Singh Malik Vs. Haryana Power Generation Corporation GREESH SAHNI 2014.10.29 11:50 I attest to the accuracy and integrity of this document Chandigarh CWP No. 2941 of 2012 2 Ltd. and others), which has been upheld by the LPA Bench, vide order dated 11.11.2013 in LPA No.1871 of 2013 (Haryana Power Generation Corporation Ltd. and another Vs. Ved Singh Malik and another). Learned counsel for the petitioner submits that let these writ petitions be disposed of in terms of the order dated 19.7.2011 passed in CWP No.15262 of 2010.
In view of the above undisputed position between the parties, these writ petitions are allowed in terms of the order dated 19.7.2011 passed by this court in CWP No.15262 of 2010 (Ved Singh Malik Vs. Haryana Power Generation Corporation Ltd. and others), which was upheld by the LPA Bench, vide order dated 11.11.2013 in LPA No.1871 of 2013.
Disposed of, accordingly.
13.10.2014 (RAMESHWAR SINGH MALIK)
GS JUDGE
GREESH SAHNI
2014.10.29 11:50
I attest to the accuracy and
integrity of this document
Chandigarh