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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(2) in The Orissa Statistics and Economics Service Rules, 1979

(2)A probationer may pass the examination in parts :Provided that he shall not be deemed to have passed the examination unless he has passed in all the subjects prescribed for the departmental examination.] [Substituted vide Orissa Gazette Extraordinary No. 1614/1989.]