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Himachal Pradesh High Court

Rup Lal vs . Dillan Devi And Others on 19 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Rup Lal vs. Dillan Devi and others .

CMP(M) No. 1019 of 2022 19.05.2023 Present: Mr. Vinod Kumar Gupta, Advocate for the applicant/ appellant.

Mr. K.D. Sood, Senior Advocate with Ms Ranjana Chauhan, Advocate for non-applicant No. 6.

Non-applicants No. 1 to 5 and 7 are already ex parte.

r to CMP(M) No. 1019 of 2022 Having heard learned Counsel for the applicant as well as learned Senior Counsel appearing for non-applicant No. 6, this application is allowed and delay in filing the appeal is condoned.

RSA No. ____ of 2023 Be registered.

List for consideration on admission, as prayed for, on 31.05.2023.

(Ajay Mohan Goel) Judge May 19, 2023 (narender) ::: Downloaded on - 19/05/2023 20:35:29 :::CIS