Himachal Pradesh High Court
Rup Lal vs . Dillan Devi And Others on 19 May, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Rup Lal vs. Dillan Devi and others .
CMP(M) No. 1019 of 2022 19.05.2023 Present: Mr. Vinod Kumar Gupta, Advocate for the applicant/ appellant.
Mr. K.D. Sood, Senior Advocate with Ms Ranjana Chauhan, Advocate for non-applicant No. 6.
Non-applicants No. 1 to 5 and 7 are already ex parte.
r to CMP(M) No. 1019 of 2022 Having heard learned Counsel for the applicant as well as learned Senior Counsel appearing for non-applicant No. 6, this application is allowed and delay in filing the appeal is condoned.
RSA No. ____ of 2023 Be registered.
List for consideration on admission, as prayed for, on 31.05.2023.
(Ajay Mohan Goel) Judge May 19, 2023 (narender) ::: Downloaded on - 19/05/2023 20:35:29 :::CIS