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State of West Bengal - Section

Section 34 in West Bengal Societies Registration Act, 1961

34. Limitation.

— (1) An appeal under this Act may be filed within thirty days of the date of the objection or order appealed against.
(2)The provisions of sections 5 and 12 of the Indian Limitation Act, 1908 (9 of 1908), shall apply to the appeal under this Act.