Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of West Bengal - Subsection Section 34(2) in West Bengal Societies Registration Act, 1961 (2)The provisions of sections 5 and 12 of the Indian Limitation Act, 1908 (9 of 1908), shall apply to the appeal under this Act.
