Section 10(1)(f) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

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(f)If a seat is available for a candidate in more than one category, then the seat allotment shall be done in the sequence as given below :-

(i)Seat for Ladies,

(ii)Seat for persons with disability candidates,

(iii)Seat for Defence,

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