Section 10 in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017
10. CAP allotment stages and process of allotment.
- Allotment of seats under CAP shall be made in the following manner,-(1)Maharashtra State Candidature Candidate. - (a) The stages of computerised allotment are as follows :-Stage-I:- For all the Candidates. - (a) All the Candidates (Open, Reserved, Male, Female) belonging to various categories shall be considered for allotment of seats as per their Inter-Se-Merit.(b)Backward Class Category Candidates shall be considered for allotment in Open Category seat by virtue of their Inter-Se-Merit or in their respective Category of reservation, if Open Category seats are not available at their merit.(c)SBC Category Candidates shall be considered for allotment in Open Category by virtue of their merit and in case of SBC Candidates who were in Backward Class prior to their inclusion in SBC Category shall be considered in their original Backward Class Category.(d)Persons with Disability Category Candidates shall be considered for allotment for the seats reserved for them otherwise in Open Category as per their Inter-Se-Merit if the seats reserved for them are not available at their merit.(e)Defence Category Candidates shall be considered for allotment for the seats reserved for them by virtue of their merit or in Open Category as per their Inter-Se-Merit if the seats reserved for them are not available at their merit.(f)If a seat is available for a candidate in more than one category, then the seat allotment shall be done in the sequence as given below :-(i)Seat for Ladies,(ii)Seat for persons with disability candidates,(iii)Seat for Defence,Stage - II. - For allotment of seats reserved for Female to Male Candidates.-If the seats remain vacant after allotment to Female Candidates of the Backward Class Category or Open Category, such seats shall be allotted to the Male Candidates belonging to respective Backward Class or Open Category.Stage - III. - For SBC Category Candidates.-If the Backward Class Category seats remain vacant, such seats shall be considered for allotment to the Candidates of SBC Category, limited to the extent of 2% seats.Stage - IV. - For respective groups of Backward Class Category Candidates.-If the seats remainvacant in the respective group of following Categories, such seats shall be considered for allotment to the Candidates from within the respective group, -Group 1. - (i) Scheduled Castes and Scheduled Castes converted to Buddhism (SC),(ii)Scheduled Tribes including those living outside the specified areas (ST).Group 2. - (i) Vimukta Jatis/De- Notified Tribes (VJ/DT), NT(A),(ii)Nomadic Tribes 1 (NT-B).Group 3. - (i) Nomadic Tribes 2 (NT-C),(ii)Nomadic Tribes 3 (NT-D),(iii)Other Backward Class (OBC).Explanation. - For Group 1, if the seats remain vacant in ST Category due to non-availability of its Candidates, such seats shall be considered for allotment to the Candidates belonging to the SC Category or vice versa.Stage - V. - For all Backward Class Category Candidates.- If the seats reserved for Backward Class Category Candidate remains vacant, such seats shall be considered for allotment to the Candidates of any Backward Class Category.Stage - VI. - For Persons with Disability Candidates.- If the seats reserved for Persons with Disability remains vacant, such seats shall be considered for allotment to any Persons with Disability Candidates.Stage - VII. - For all Candidates (without any type of Reservation).-The seats shall be considered for allotment to all the Candidates based on Inter-Se-Merit.Stage - VIII. - For all Candidates (without any Candidature Type) -(i)The seats remaining vacant shall be allotted to the All India Candidates.(ii)In case of Direct Admission to Second Year (Lateral Entry) of Engineering and Technology:- If the seats remain vacant then such seats shall be considered for allotment to all the Diploma Candidates based on Inter-Se-Merit and further, if the seats remain vacant such seats shall be filled in on the basis of Inter-Se-Merit of the Bachelor of Science Candidates.Stage - IX. - For First year Engineering admission to Diploma and Bachelor of Science Candidates.-After completion of stage VIII, if the seats remain vacant then such vacant seats shall be considered for allotment to the Diploma Candidates based on Inter-Se-Merit and further, if seats remain vacant such seats shall be considered for allotment to the Bachelor of Science Candidates on Inter-Se-Merit(b)In addition to above while allotting a seat for Direct Second Year of Engineering (Lateral Entry) and separate division, seat shall be allotted as follows, -(i)The seat of Degree Course shall be allotted to the Candidate having same sub-group Diploma Course;(ii)Vacant seats, if any, shall be allotted to the Candidate having the same main group Diploma Course.(iii)If further seats remain vacant, it shall be allotted to the Candidate having any other Diploma Course.(c)For seats reserved for Female Candidate, the procedure for reservation as given in Government Circular of General Administration Department No. RSV. 1012/CN-16/12/16A Dated 13th August 2014 shall be adopted.(2)All India Candidature Candidates. -The allotment to these seats shall be done through CAP on the basis of score of CET or as specified by the appropriate authority,-(a)First Year Engineering -JEE (Main) -Paper 1 and then if the seats remain vacant, on the basis of CET score;(b)First Year Pharmacy - CET Score;(c)First Year Architecture -National Aptitude Test in Architecture (NATA) score and H. Sc. marks;(d)First Year Hotel Management and Catering Technology - CET Score. All these seats are treated as "General Category" seats and no reservation is provided in these seats for Candidates of Backward Class Category, Ladies, Persons with Disability, and Defence, etc.(3)Minority Quota Seats.-The stages of computerised allotment are as follows,-Stage - I. - The seats under minority quota in the minority institution linguistic or religious shall be allotted to the respective minority candidates.Stage - II. - If the seats remain vacant, they shall be allotted to the Maharashtra State candidature Candidates.Stage - III. - Further, if the seats remain vacant, they shall be allotted to the All India candidature Candidates.(4)For Jammu and Kashmir Migrant Candidature Candidates:The Supernumerary seats for Jammu and Kashmir Migrant Candidature candidates shall be allotted to the eligible candidates as in 5(6) on the basis of Inter-Se-Merit in the Entrance test conducted by the appropriate authority or in the manner as prescribed by the appropriate authority, further if seats remain vacant then the seats shall be allotted to the Jammu and Kashmir Migrant Candidature candidates on the basis of CET conducted by the Competent Authority.
