Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(iii) in The Maharaja Sayajirao University of Baroda Act, 1949 (iii)The Pro-Vice-Chancellor, [* * *] [The words 'if any' were deleted by Gujarat 1 of 1982, Section 4 (1).]
