Section 8 in The Maharaja Sayajirao University of Baroda Act, 1949
8. Officers of the University.
- The following shall be the officers of the University, namely:(i)The Chancellor,(ii)The Vice-Chancellor,(iii)The Pro-Vice-Chancellor, [* * *] [The words 'if any' were deleted by Gujarat 1 of 1982, Section 4 (1).][***] [Clause (iv) was deleted, by Gujarat 1 of 1982, Section 4 (2).](v)The Deans of Faculties,[***] [The brackets, figures and words '(vi) The Teachers of the University' were deleted by Bombay 52 of 1950, Section 7.](vi)[] [The original Clauses (vii) and (viii) were renumbered as Clauses (vi) and (vii), by Bombay 52 of 1950, Section 7.] The Registrar, the Librarian, and the Curator, and(vii)[] [The original Clauses (vii) and (viii) were renumbered as Clauses (vi) and (vii), by Bombay 52 of 1950, Section 7.] such other officers in the service of the University as may be declared by the Statutes to be officers of the University.
