Madhya Pradesh High Court
Anwar Ali vs Ramzan Khan & Ors. on 28 November, 2022
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 85 of 1999 (ANWAR ALI Vs RAMZAN KHAN & ORS.) Dated : 28-11-2022 Parties through their counsel.
As this appeal is of the year 1999 and there is no possibility of compromise, therefore, it be listed for final hearing in the final hearing list.
(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 11/29/2022 10:46:12 AM