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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in University Grants Commission (Open and Distance Learning) Regulations, 2017

(3)The workload of a teacher shall take into account teaching, research and extension activities, preparation of lessons, evaluation of assignments, term papers etc. and shall be in accordance with the guidelines issued by the Commission from time to time:Provided that the time spent on extension work where it forms an integral part of the course specified shall count towards the teaching load.