Himachal Pradesh High Court
Yuv Raj vs . Sh. Ses Ram on 18 November, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Yuv Raj vs. Sh. Ses Ram RSA No. 81 of 2021 18.11.2022 Present: Ms. Anita Chandel, Advocate, vice Ms. Anaida .
Kuthiala, Advocate, for the appellant.
Mr. Paras Dhaulta, Advocate, vice Mr. Sunil Mohan Goel, Advocate, for the respondent.
Learned counsel for the parties jointly state that there is every likelihood of this matter being settled in the mediation.
At the joint request of learned Counsel for the parties, Sh. G.D. Verma, learned Senior Advocate, is appointed as Mediator to meditate between the parties. Parties to appear before the learned Mediator at H. P. High Court Mediation Centre on 02.12.2021 at 1:00 p.m. (Tarlok Singh Chauhan) Judge November 18, 2022 (sanjeev) ::: Downloaded on - 18/11/2022 20:35:23 :::CIS