Himachal Pradesh High Court
Yuv Raj vs . Ses Ram. on 25 May, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Yuv Raj vs. Ses Ram. RSA No. 81 of 2021. .
25.05.2022. Present: Ms. Anaida Kuthiala, Advocate, for the appellant.
Mr. Sunil Mohan Goel, Advocate, for the respondent.
CMP Nos. 12170 of 2021 & 5161 of 2021.
As a matter of sheer indulgence and by way of last opportunity, four weeks' further time is granted to file rejoinder(s), failing which, the right to file the same shall be deemed to be closed. List on 01.07.2022.
(Tarlok Singh Chauhan) Judge 25th May, 2022.
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