Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(c) in The U.P. Basic Education (Teachers) Service Rules, 1981

(c)Senior-most Principal of Government Intermediate College or Government Girls Intermediate College at the District Headquarters - Member