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State of Uttar Pradesh - Section

Section 16 in The U.P. Basic Education (Teachers) Service Rules, 1981

16. [ Constitution of District Selection Committee. [Substituted by Notification No. C.M. 10/ 68-5-2019-Writ-105-2014, dated 24.1.2019.]

- For appointment to any post under these rules there shall be constituted a Selection Committee for verification of academic records etc. and determining the eligibility for appointment of candidates of the list obtained from the Secretary, Uttar Pradesh Basic Education Board, Prayagraj, comprising -
(a)Principal, District Institute of Education and Training - Chairman
(b)District Basic Education Officer - Secretary
(c)Senior-most Principal of Government Intermediate College or Government Girls Intermediate College at the District Headquarters - Member
(d)One Magistrate/Class II Officer nominated by District Magistrate - Member
Note. - If the Selection Committee constituted in the aforesaid manner does not include persons belonging to the Scheduled Castes/Scheduled Tribes or Other Backward Classes then the persons belonging to such Castes, Tribes or Classes as are not represented in the Selection Committee shall be nominated by the District Magistrate from amongst District Level Officers as member of the Selection Committee.]