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[Cites 0, Cited by 0] [Section 126] [Entire Act]

Union of India - Subsection

Section 126(c) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(c)earth supported shores or braces used in excavation or tunnelling work bear against a footing of sufficient area and stability to prevent the sifting of such shores or braces.