Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(1) in The U.P. Homoeopathic Medicine Act, 1951

(1)[ to recognise homoeopathic educational or instructional institution for purposes of affiliation and to suspend or withdraw such recognition; [Substituted by U. P. Act 14 of 1977 (w.e.f. 8-6-1977).]