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State of Uttar Pradesh - Act

The U.P. Homoeopathic Medicine (Amendment) Act, 1977

UTTAR PRADESH
India

The U.P. Homoeopathic Medicine (Amendment) Act, 1977

Act 14 of 1977

  • Published on 1 January 1977
  • Commenced on 1 January 1977
  • [This is the version of this document from 1 January 1977.]
  • [Note: The original publication document is not available and this content could not be verified.]
The U.P. Homoeopathic Medicine (Amendment) Act, 1977(U.P. Act No. 14 of 1977)(As passed by the Uttar Pradesh Legislature)An Act further to amend the Uttar Pradesh Homoeopathic MedicineAct, 1951 and to make consequential amendments in the U. P. State Universities Act, 1973It is hereby enacted in the Twenty-eighth Years of the Republic of India as follows :-

Chapter I
Preliminary

1. Short title and commencement.

(1)This Act may be called the Uttar Pradesh Homoeopathic Medicine (Amendment) Act, 1977.
(2)It shall be deemed to have come into force on August 8, 1977.Note.-Chapter II containing Sections 2 to 8 incorporated in the text at appropriate places and Chapter III containing Sections 9 and 10 belong to U. P. State Universities Act, 1973.

Chapter IV
Transitory Provisions

11. Transfer of Faculty Fund to Homoeopathic' Fund.

- With effect from the date of commencement of this Act monies credited to the Faculty Fund established under sub-section (5) of Section 41-A of the Uttar Pradesh Homoeopathic Medicine Act, 1951, as it stood before its repeal by Section 4, shall stand transferred to the Homoeopathic Fund established under Section 44 of the said Act.

Chapter V
Miscellaneous

12. Repeal and savings.

(1)The Uttar Pradesh Homoeopathic Medicine (Amendment) Ordinance, 1977 (U. P. Ordinance No. 14 of 1977), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the principal Acts as amended by the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of the principal Acts as amended by this Act, as if this Act were in force at all material times.