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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(viii) in Raksha Shakti University Act, 2009

(viii)[ three eminent academicians, to be nominated by the State Government;] [Added by Gujarat Act No. 14 of 2013, dated 10.4.2013.]