Madhya Pradesh High Court
Pendari Lrs Savita Bai vs Banshi Lal on 1 March, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1611 of 2020 (PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL) Dated : 01-03-2024 Parties through their counsel.
As prayed, list after two weeks.
(GAJENDRA SINGH) JUDGE HK Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 07-03-2024 17:50:31