Madhya Pradesh High Court
Pendari Lrs Savita Bai vs Banshi Lal on 28 April, 2022
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1611 of 2020 (PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL) Dated : 28-04-2022 Shri B.R. Vijaywar, Advocate for the appellants.
Record be called for. List immediately after receiving the record.
(RAJEEV KUMAR DUBEY) JUDGE m/-
Signature Not Verified SAN Digitally signed by MONIKA CHOURASIA Date: 2022.04.28 16:11:33 IST