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[Cites 0, Cited by 0] [Section 14(14)] [Section 14] [Entire Act]

Greater Bengaluru City Corporation -

Section 14(14)(II) in Bangalore Mahanagara Palike Building Bye-laws 2003

(II)No projection shall over hang or project over the minimum setback area either in the cellar floor or at the lower level of the ground floor.