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[Cites 0, Cited by 0] [Section 209(3)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(3)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)in case indication as given in sub clause (a) of sub-rule 3 of rule 209 above is not provided on Station Master panel, the facing and trailing points shall have to be clamped and padlocked before reception or despatch of trains is arranged on defective signal,